The State Of U.P. vs A.D.J.
2018 Latest Caselaw 2016 ALL

Citation : 2018 Latest Caselaw 2016 ALL
Judgement Date : 20 August, 2018

Allahabad High Court

The State Of U.P. vs A.D.J. on 20 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 21758 of 1986
 

 
Petitioner :- The State Of U.P.
 
Respondent :- A.D.J.
 
Counsel for Petitioner :- B.P. Srivastava,S.C.
 
Counsel for Respondent :- C.S.C.,S.K. Srivastava,Sashi Nandan,V.M. Zaidi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested by learned counsel for the petitioner, as a last chance, list on 12th September, 2018.

Order Date :- 20.8.2018

Mukesh

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