Smt. Sandhya Yadav vs State Of U.P. And 4 Others
2018 Latest Caselaw 2015 ALL

Citation : 2018 Latest Caselaw 2015 ALL
Judgement Date : 20 August, 2018

Allahabad High Court

Smt. Sandhya Yadav vs State Of U.P. And 4 Others on 20 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 28184 of 2018
 

 
Petitioner :- Smt. Sandhya Yadav
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Vivekanand Yadav
 
Counsel for Respondent :- C.S.C.,Ramesh Chandra Upadhyay
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Put up tomorrow i.e. 21st August, 2018.

Order Date :- 20.8.2018

Mukesh

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