Ashphaq Alias Nanhey vs State Of U.P.
2018 Latest Caselaw 2002 ALL

Citation : 2018 Latest Caselaw 2002 ALL
Judgement Date : 18 August, 2018

Allahabad High Court

Ashphaq Alias Nanhey vs State Of U.P. on 18 August, 2018

Bench: Ram Surat (Maurya), Umesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 3779 of 2007
 

 
Appellant :- Ashphaq Alias Nanhey
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Lav Srivastava,Noor Mohammad,Rajiv Gupta,S.M.N.A.Abidi,T.K. Mishra,V.P. Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Hon'ble Umesh Chandra Tripathi,J.

List peremptorily as first case on 27th August, 2018.

Order Date :- 18.8.2018

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