Khem Chand vs State Of U.P.
2018 Latest Caselaw 1981 ALL

Citation : 2018 Latest Caselaw 1981 ALL
Judgement Date : 14 August, 2018

Allahabad High Court

Khem Chand vs State Of U.P. on 14 August, 2018

Bench: Ram Surat (Maurya), Umesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 4345 of 2009
 

 
Appellant :- Khem Chand
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Gaurav Kakkar,Ajay Mishra,Anoop Trivedi,D.M.Tripathi,L.K.Pandey,Uma Nath Pandey,Yogesh Kumar Srivastava
 
Counsel for Respondent :- Govt. Advocate,P.C.Pathak
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Hon'ble Umesh Chandra Tripathi,J.

Heard Sri Kamal Krishna, Senior Counsel assisted by Sri Anil Kumar Rana for applicant Aman Singh, Sri Rajeev Lochan Shukla for appellant Dharmendra Kumar, Sri Rajarshi Gupta for appellant Khem Chand and Sri Pulak Ganguli for appellant Islam @ Islammuddin as well as Sri Nafees Ahmad and Sri Anil Kumar Kushwaha, Additional Government Advocate for State of U.P. and Sri P.C. Pathak for the complainant.

Judgment is reserved.

Order Date :- 14.8.2018

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