Ram Singh Yadav And Ors. vs State Of U.P.Through Its ...
2018 Latest Caselaw 1963 ALL

Citation : 2018 Latest Caselaw 1963 ALL
Judgement Date : 13 August, 2018

Allahabad High Court

Ram Singh Yadav And Ors. vs State Of U.P.Through Its ... on 13 August, 2018

Bench: Vikram Nath, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- LAND ACQUISITION No. - 24991 of 2017
 
Petitioner :- Ram Singh Yadav And Ors.
 
Respondent :- State Of U.P.Through Its Prin.Secy.Housing & Urban & Ors.
 
Counsel for Petitioner :- Ved Prakash Sharma
 
Counsel for Respondent :- C.S.C.,Mahesh Chandra,Ved Prakash Yadav
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

List after two weeks.

Interim order, if any, to continue till the next date of listing.

Order Date :- 13.8.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Vikram Nath,J.]

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