State Of U.P. vs Sri Harish Chandra Agnihotri & ...
2018 Latest Caselaw 1957 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- CONTEMPT No. - 1850 of 2018
 
Applicant :- State Of U.P.
 
Opposite Party :- Sri Harish Chandra Agnihotri & Others
 
Counsel for Applicant :- Govt. Advocate
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

Pursuant to order dated 26.07.2018, Sri Harish Chandra Agnihotri, President, Sri Hishal Bari Kidwari, General Secretary, Sri Dhirendra Kumar Srivastava, Advocate & Member, Sri Kaushal Kishore Tripathi, Advocate & Member, Sri R.K. Sharma, Advocate & Member, Sri R.D. Kannojia, Advocate & Member, Sri Uma Kant Dwivedi, Advocate & Member and Sri Prayag Narain Shukla, Advocate & Member are present before the Court duly identified by their counsels, namely, Dr. L.P. Mishra, Sri S.M. Rahman, Sri S.P. Singh Somvanshi and Sri Saurabh Shankar Srivastava, who have put in their appearance today.

It is admitted to the contemnors that the notices have been served upon them on 27.07.2018 and the material which was accompanied with the notice has been subsequently provided to them.

On the request of Dr. Mishra, list/ put up this case tomorrow i.e. 14.08.2018.

All the contemnors shall remain present tomorrow i.e. 14.08.2018.

Sri Jayant Singh Tomar, learned Additional Government Advocate for the State is present.

Order Date :- 13.8.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Vikram Nath,J.]