Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Lucknow University Vandalism vs State Of U.P.
2018 Latest Caselaw 1956 ALL

Citation : 2018 Latest Caselaw 1956 ALL
Judgement Date : 13 August, 2018

Allahabad High Court
Lucknow University Vandalism vs State Of U.P. on 13 August, 2018
Bench: Vikram Nath, Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- P.I.L. CIVIL No. - 19390 of 2018
 
Petitioner :- Lucknow University Vandalism
 
Respondent :- State Of U.P.
 
Counsel for Petitioner :- Suo Moto,Savitra Vardhan Singh
 
Counsel for Respondent :- C.S.C.,Devendra Upadhyay,Sandeep Srivastava
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

Prof. Vinod Singh, Proctor, Lucknow University, Lucknow and Sri Kalanidhi Naithani, Senior Superintendent of Police, Lucknow are present.

The affidavit as required by order dated 16.07.2018 was filed on 06.08.2018 by the Vice-Chancellor of the Lucknow University.

In so far as the suggestions required from the concerned department of the State, Sri V.K. Shahi, learned Additional Advocate General has submitted that Committee has already been constituted under the Chairmanship of Additional Chief Secretary, Higher Education, in which in all, there are 11 members and the said Committee is deliberating on issue and would be submitting the report within next 15 days. The suggestions given in the affidavit of the Vice-Chancellor have been provided to the Committee, which would also be taken into consideration by the Committee while giving its suggestions.

On the request of Sri Shahi, we fix the matter for 04.09.2018.

After considering the suggestions given, we will proceed further in the matter.

It has also come on record in the affidavit of the Senior Superintendent of Police, Lucknow that 12 assailants have already been arrested and further after filing of the affidavit two more assailants have been arrested.

By the next date, the affidavit may be filed by the Senior Superintendent of Police, Lucknow giving upto date progress in the investigation.

On the said date, the Proctor, Lucknow University, Lucknow and the Senior Superintendent of Police, Lucknow or any other responsible officer at the level of Superintendent of Police posted at Lucknow, shall remain present.

Order Date :- 13.8.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Vikram Nath,J.]

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter