Mohd Adil And 2 Ors. vs State Of U.P. And Another
2018 Latest Caselaw 1940 ALL

Citation : 2018 Latest Caselaw 1940 ALL
Judgement Date : 10 August, 2018

Allahabad High Court

Mohd Adil And 2 Ors. vs State Of U.P. And Another on 10 August, 2018

Bench: Rajeev Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 48761 of 2014
 

 
Applicant :- Mohd Adil And 2 Ors.
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Faizan Ahmad,S.F.A. Naqvi
 
Counsel for Opposite Party :- Govt. Advocate,Devesh Rathore,Syed Ali Murtaza
 

 
Hon'ble Rajeev Misra,J.

As prayed by the learned counsel for the applicant, put up this case on 24th August, 2018 as an unlisted case.

Interim order granted earlier by this Court shall continue till 24th August, 2018

(Rajeev Misra, J.)

Order Date :- 10.8.2018

Sushil/-

Download the LatestLaws.com Mobile App