Smt.Shama Parveen vs Mohd.Akeem @ Bhola & Another.
2018 Latest Caselaw 1937 ALL

Citation : 2018 Latest Caselaw 1937 ALL
Judgement Date : 10 August, 2018

Allahabad High Court

Smt.Shama Parveen vs Mohd.Akeem @ Bhola & Another. on 10 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 532 of 2003
 
Revisionist :- Smt.Shama Parveen
 
Opposite Party :- Mohd.Akeem @ Bhola & Another.
 
Counsel for Revisionist :- S.H.Ibrahim,Neeraj Sahu
 
Counsel for Opposite Party :- Govt.Advocate,S.M. Sajjad,Shishir Pradhan
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of Sri S.H. Ibrahim, learned counsel for the revisionist, list this case on 17.08.2018.

Order Date :- 10.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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