Citation : 2018 Latest Caselaw 1928 ALL
Judgement Date : 9 August, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL APPEAL No. - 922 of 2011 Appellant :- Mahesh Lodhi Respondent :- State Of U.P. Counsel for Appellant :- Rajul Bhargava,Jai Singh Chandel,Rachna Tiwari Counsel for Respondent :- Govt. Advocate Hon'ble Amreshwar Pratap Sahi,J.
Hon'ble Bachchoo Lal,J.
Put up tomorrow.
Order Date :- 9.8.2018
Masarrat
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