Ganesh Rajbhar And Anr. vs State Of U.P.
2018 Latest Caselaw 1927 ALL

Citation : 2018 Latest Caselaw 1927 ALL
Judgement Date : 9 August, 2018

Allahabad High Court

Ganesh Rajbhar And Anr. vs State Of U.P. on 9 August, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 1750 of 2011
 

 
Appellant :- Ganesh Rajbhar And Anr.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kirtikar Pande,Ajay Kumar Pandey,Amaresh Sinha,Ashwaini Mishra,Chandra Chand Pandey,Narendra Kumar Chaubey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

The judgment could not conclude today.

Put up tomorrow for dictation of judgment.

Order Date :- 9.8.2018

Masarrat

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