Lallan Singh vs U.P.Sahkari Chini Mills Sangh ...
2018 Latest Caselaw 1900 ALL

Citation : 2018 Latest Caselaw 1900 ALL
Judgement Date : 8 August, 2018

Allahabad High Court

Lallan Singh vs U.P.Sahkari Chini Mills Sangh ... on 8 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 459 of 1999
 
Petitioner :- Lallan Singh
 
Respondent :- U.P.Sahkari Chini Mills Sangh Ltd.
 
Counsel for Petitioner :- D.P.Singh,Ravi Singh,Shri Pankaj Kumar Singh
 
Counsel for Respondent :- Rakesh Sharma,A.S.Rathore,Rakesh Sharma,Shiv Pratap Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list in the next cause list within first twenty cases.

Order Date :- 8.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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