Ram Sirjan Dube vs U.P.S.R.T.C. Through Managing ...
2018 Latest Caselaw 1879 ALL

Citation : 2018 Latest Caselaw 1879 ALL
Judgement Date : 7 August, 2018

Allahabad High Court

Ram Sirjan Dube vs U.P.S.R.T.C. Through Managing ... on 7 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 3934 of 1996
 
Petitioner :- Ram Sirjan Dube
 
Respondent :- U.P.S.R.T.C. Through Managing Director/Chairman
 
Counsel for Petitioner :- S.B.Pandey,Kshmendra Shukla,S B Pandey
 
Counsel for Respondent :- A.R.Siddiqui,A R Siddiqui,Chandra Shekher Pandey,Prabhakar Tewari,Ratnesh Chandra
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list/ put up this case on 09.08.2018.

Order Date :- 7.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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