Joginder Singh vs State Of U.P.
2018 Latest Caselaw 1873 ALL

Citation : 2018 Latest Caselaw 1873 ALL
Judgement Date : 7 August, 2018

Allahabad High Court

Joginder Singh vs State Of U.P. on 7 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 285 of 2000
 
Revisionist :- Joginder Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Shafiq Mirza
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

It has been informed that Sri Safiq Mirza, learned counsel for the revisionist is reported to be on sanctioned leave till 24.08.2018.

The case is adjourned for today.

List again in the week commencing 27.08.2018.

Order Date :- 7.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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