Raja Ram vs Ramapati Verma And (3) Ors.
2018 Latest Caselaw 1863 ALL

Citation : 2018 Latest Caselaw 1863 ALL
Judgement Date : 6 August, 2018

Allahabad High Court

Raja Ram vs Ramapati Verma And (3) Ors. on 6 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 108 of 2003
 
Revisionist :- Raja Ram
 
Opposite Party :- Ramapati Verma And (3) Ors.
 
Counsel for Revisionist :- V.V.Tripathi
 
Counsel for Opposite Party :- M.P. Yadav,Anil Kr.Yadav
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of Sri M.P. Yadav, learned counsel for the opposite parties, the case is adjourned for today.

List again in the week commencing 20.08.2018.

However, learned counsel for the revisionist is not present.

Order Date :- 6.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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