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Sonu vs State Of U.P. And Another
2018 Latest Caselaw 1859 ALL

Citation : 2018 Latest Caselaw 1859 ALL
Judgement Date : 6 August, 2018

Allahabad High Court
Sonu vs State Of U.P. And Another on 6 August, 2018
Bench: Aniruddha Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL APPEAL No. - 2711 of 2018
 

 
Appellant :- Sonu
 
Respondent :- State Of U.P. And Another
 
Counsel for Appellant :- Rajeev Kumar Rai
 
Counsel for Respondent :- G.A.,Akhilesh Kumar Dwivedi
 

 
Hon'ble Aniruddha Singh,J.

Akhilesh Kumar Dwivedi, learned counsel for the complainant is not present even in the revised list.

On the request of learned counsel for the appellant, list after one month.

Order Date :- 6.8.2018

OP

 

 

 
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