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Santosh Kumar Pathak vs State Of U.P Thru Prin Secy Housing ...
2018 Latest Caselaw 1838 ALL

Citation : 2018 Latest Caselaw 1838 ALL
Judgement Date : 3 August, 2018

Allahabad High Court

Santosh Kumar Pathak vs State Of U.P Thru Prin Secy Housing ... on 3 August, 2018

Bench: Vikram Nath, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- MISC. BENCH No. - 13985 of 2016
 
Petitioner :- Santosh Kumar Pathak
 
Respondent :- State Of U.P Thru Prin Secy Housing & Urban Dev. Lko & Ors
 
Counsel for Petitioner :- Tung Nath Tiwari,Mahesh Chandra
 
Counsel for Respondent :- C.S.C,Mahesh Chandra
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case on 13.08.2018.

Sri Ratnesh Chandra, learned counsel for the U.P. Awas Evam Vikas Parishad, Lucknow is present.

Order Date :- 3.8.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Vikram Nath,J.]

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Santosh Kumar Pathak vs State Of U.P Thru Prin Secy Housing ...
2018 Latest Caselaw 1838 ALL

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Santosh Kumar Pathak vs State Of U.P Thru Prin Secy Housing ...2018 Latest Caselaw 1838 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Santosh Kumar Pathak vs State Of U.P Thru Prin Secy Housing ...
2018 Latest Caselaw 1838 ALL