Kuldeep Sharma vs State Of U.P. Thru. Secy. Basic ...
2018 Latest Caselaw 1829 ALL

Citation : 2018 Latest Caselaw 1829 ALL
Judgement Date : 3 August, 2018

Allahabad High Court

Kuldeep Sharma vs State Of U.P. Thru. Secy. Basic ... on 3 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
(C.M. Application No.82918 of 2018)
 
In Re:-
 

 
Case :- SERVICE SINGLE No. - 16382 of 2018
 

 
Petitioner :- Kuldeep Sharma
 
Respondent :- State Of U.P. Thru. Secy. Basic Edu. And Ors.
 
Counsel for Petitioner :- Deviyani Dwivedi,Abhijeet Kr. Srivastava
 
Counsel for Respondent :- C.S.C.,Jogendra Nath Verma
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard on the application for correction in the order dated 31.05.2018.

Learned counsel for the applicant has submitted that inadvertently due to typographical error in para-3 of order dated 31.05.2018 the date 28.02.2019 has been transcribed, whereas it should be 28.02.2018.

On due consideration, the application is allowed.

In para-3 of order dated 31.05.2018, the date 28.02.2019 be read as 28.02.2018.

The order has been corrected accordingly

Order Date :- 3.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]