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Dinesh Kumar (Third Bail) vs State Of U.P
2018 Latest Caselaw 98 ALL

Citation : 2018 Latest Caselaw 98 ALL
Judgement Date : 20 April, 2018

Allahabad High Court
Dinesh Kumar (Third Bail) vs State Of U.P on 20 April, 2018
Bench: Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 2562 of 2018
 

 
Applicant :- Dinesh Kumar (Third Bail)
 
Opposite Party :- State Of U.P
 
Counsel for Applicant :- Rahul Agnihotri
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Rajnish Kumar,J.

Sri Rahul Agnihotri, learned counsel for the applicant is reported to be out of station.

List again in the cause list.

This application shall not be treated as part heard or tied up to this Bench.

Order Date :- 20.4.2018

psd

 

 

 
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