State Of U.P. vs Santosh Kumar Awasthi, Advocte
2018 Latest Caselaw 78 ALL

Citation : 2018 Latest Caselaw 78 ALL
Judgement Date : 19 April, 2018

Allahabad High Court

State Of U.P. vs Santosh Kumar Awasthi, Advocte on 19 April, 2018

Bench: Devendra Kumar Upadhyaya, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- CONTEMPT No. - 2062 of 2017
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Santosh Kumar Awasthi, Advocte
 
Counsel for Applicant :- Govt. Advocate,Dr.L.P. Mishra(Amicus),Sushil Kr. Singh(Amicus)
 
Counsel for Opposite Party :- Y.S.Lohit
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

Hon'ble Rajnish Kumar,J.

List/put up this case on 25.04.2018 as fresh.

Order Date :- 19.4.2018

psd

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