Rame Yadav & Another vs State Of U.P. & Others
2018 Latest Caselaw 69 ALL

Citation : 2018 Latest Caselaw 69 ALL
Judgement Date : 18 April, 2018

Allahabad High Court

Rame Yadav & Another vs State Of U.P. & Others on 18 April, 2018

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 14
 

 
Case :- APPLICATION U/S 482 No. - 8422 of 2006
 

 
Applicant :- Rame Yadav & Another
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- K.K. Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Abhai Kumar,J.

Illness slip has been received on behalf of Mr. K.K. Dwivedi, learned counsel for the applicants.

The opposite party No. 2 has not been served so far.

Issue notice to opposite party No. 2.

Steps be taken within seven days.

Counter affidavit/objection can be filed within four weeks.

Rejoinder affidavit within two weeks thereafter.

State may also file counter affidavit within the same period.

List after the exchange of the affidavits.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 18.4.2018

M/A.

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