Hari Singh vs State Of U.P. And Another
2018 Latest Caselaw 45 ALL

Citation : 2018 Latest Caselaw 45 ALL
Judgement Date : 17 April, 2018

Allahabad High Court

Hari Singh vs State Of U.P. And Another on 17 April, 2018

Bench: Umesh Chandra Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 15
 

 
Case :- APPLICATION U/S 482 No. - 14651 of 2013
 

 
Applicant :- Hari Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Dinesh Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Umesh Chandra Srivastava,J.

Case is being taken up for hearing in the revised call. No one is present on behalf of applicant to press this application.

Shri Prateek Kumar, is present on behalf of opposite party no. 2 and learned A.G.A. is also present on behalf of State.

Accordingly, the application is dismissed for want of prosecution.

Stay order, if any, stands vacated.

Order Date :- 17.4.2018

M/A.

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