Sanjeev Kumar Bajpai vs State Of U.P. And Another
2018 Latest Caselaw 44 ALL

Citation : 2018 Latest Caselaw 44 ALL
Judgement Date : 17 April, 2018

Allahabad High Court

Sanjeev Kumar Bajpai vs State Of U.P. And Another on 17 April, 2018

Bench: Umesh Chandra Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 15
 

 
Case :- APPLICATION U/S 482 No. - 47624 of 2014
 

 
Applicant :- Sanjeev Kumar Bajpai
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- K.D. Awasthi
 
Counsel for Opposite Party :- Govt. Advocate,S.P.S.Rathore
 

 
Hon'ble Umesh Chandra Srivastava,J.

List has been revised. None appears on behalf of applicant to press this application.

Learned A.G.A. is present on behalf of State.

Accordingly, the application is dismissed for want of prosecution.

Order Date :- 17.4.2018

M/A.

Download the LatestLaws.com Mobile App