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Parash Nath Barnawal And 3 Ors. vs State Of U.P. And Another
2018 Latest Caselaw 43 ALL

Citation : 2018 Latest Caselaw 43 ALL
Judgement Date : 17 April, 2018

Allahabad High Court
Parash Nath Barnawal And 3 Ors. vs State Of U.P. And Another on 17 April, 2018
Bench: Umesh Chandra Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 15
 

 
Case :- APPLICATION U/S 482 No. - 38032 of 2014
 

 
Applicant :- Parash Nath Barnawal And 3 Ors.
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Piyush Prakash Singh
 
Counsel for Opposite Party :- Govt. Advocate,Raj Kumar Gupta
 

 
Hon'ble Umesh Chandra Srivastava,J.

List has been revised. None appears on behalf of applicants to press this application.

Shri Raj Kumar Gupta, Advocate is present on behalf of opposite party no. 2 and learned A.G.A. is also present on behalf of State.

Accordingly, the application is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 17.4.2018

M/A.

 

 

 
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