Danish Khan And 6 Others vs State Of U.P. And Another
2018 Latest Caselaw 42 ALL

Citation : 2018 Latest Caselaw 42 ALL
Judgement Date : 17 April, 2018

Allahabad High Court

Danish Khan And 6 Others vs State Of U.P. And Another on 17 April, 2018

Bench: Umesh Chandra Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 15
 

 
Case :- APPLICATION U/S 482 No. - 22518 of 2016
 

 
Applicant :- Danish Khan And 6 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ashok Kumar Mishra,Akhilesh Kumar Mishra,Sanjay Pathak
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Umesh Chandra Srivastava,J.

List has been revised. No one appears on behalf of applicants to press this application.

Learned A.G.A. is present on behalf of State.

Accordingly, the application is dismissed for want of prosecution.

Order Date :- 17.4.2018

M/A.

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