Sanjiv Kumar And 4 Others vs State Of U.P. And Anr.
2018 Latest Caselaw 41 ALL

Citation : 2018 Latest Caselaw 41 ALL
Judgement Date : 17 April, 2018

Allahabad High Court

Sanjiv Kumar And 4 Others vs State Of U.P. And Anr. on 17 April, 2018

Bench: Umesh Chandra Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 15
 

 
Case :- APPLICATION U/S 482 No. - 1268 of 2016
 

 
Applicant :- Sanjiv Kumar And 4 Others
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Kamesh Kumar Arya
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Umesh Chandra Srivastava,J.

List has been revised. None appears on behalf of applicants to press this application.

Learned A.G.A. is present on behalf of State.

Accordingly, the application is dismissed for want of prosecution.

Order Date :- 17.4.2018

M/A.

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