Chhedi Lal vs State Of U.P. Thru. District ...
2018 Latest Caselaw 40 ALL

Citation : 2018 Latest Caselaw 40 ALL
Judgement Date : 17 April, 2018

Allahabad High Court

Chhedi Lal vs State Of U.P. Thru. District ... on 17 April, 2018

Bench: Shabihul Hasnain, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- MISC. BENCH No. - 22600 of 2017
 

 
Petitioner :- Chhedi Lal
 
Respondent :- State Of U.P. Thru. District Magistrate, Pratapgarh & 3 Ors.
 
Counsel for Petitioner :- Amar Nath Dubey
 
Counsel for Respondent :- C.S.C.,Yogendra Kumar Tiwari
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Rajan Roy,J.

Learned Additional Chief Standing counsel submits that by efflux of time this petition has become infructuous.

The petition is accordingly dismissed as having become infructuous.

Order Date :- 17.4.2018

Vijay

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