Anil Kumar vs State Of U.P.
2018 Latest Caselaw 38 ALL

Citation : 2018 Latest Caselaw 38 ALL
Judgement Date : 17 April, 2018

Allahabad High Court

Anil Kumar vs State Of U.P. on 17 April, 2018

Bench: Shashi Kant Gupta, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 3047 of 2015
 

 
Appellant :- Anil Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Durvijay Singh,G.S. Hajela
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

From perusal of order-sheet, it transpires that this matter was directed to be listed after six months before the appropriate Bench but this matter has been wrongly listed before this court today.

List the matter in the first week of July, 2018 before the appropriate Bench.

Order Date :- 17.4.2018

Gss

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