Susheel Kumar vs State Of U.P. Thro. Prin. Secy. ...
2018 Latest Caselaw 37 ALL

Citation : 2018 Latest Caselaw 37 ALL
Judgement Date : 17 April, 2018

Allahabad High Court

Susheel Kumar vs State Of U.P. Thro. Prin. Secy. ... on 17 April, 2018

Bench: Devendra Kumar Arora, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 
Case :- MISC. BENCH No. - 7535 of 2011
 
Petitioner :- Susheel Kumar
 
Respondent :- State Of U.P. Thro. Prin. Secy. Home U.P. Civil Secretariat
 
Counsel for Petitioner :- Amrendra Nath Tripathi,Arti Ganguly,H.K.Mishra,Vinay Mishra,Vineeta Pandey
 
Counsel for Respondent :- C.S.C.,Anurag Shukla,Mohd.Aslam Khan
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajesh Singh Chauhan,J.

On the request of Sri Hemant Kumar Mishra, learned counsel for the petitioner, list this case in the next cause list.

It is made clear that the case will not be adjourned on the next date.

Order Date :- 17.4.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Dr. Devendra Kumar Arora,J.]

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