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Gaya Charan & Another vs State Of U.P.Thr.The Secretary, ...
2018 Latest Caselaw 36 ALL

Citation : 2018 Latest Caselaw 36 ALL
Judgement Date : 17 April, 2018

Allahabad High Court
Gaya Charan & Another vs State Of U.P.Thr.The Secretary, ... on 17 April, 2018
Bench: Devendra Kumar Arora, Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 
Case :- MISC. BENCH No. - 8691 of 2013
 
Petitioner :- Gaya Charan & Another
 
Respondent :- State Of U.P.Thr.The Secretary, Home (Police) Lucknow & Ors.
 
Counsel for Petitioner :- Arvind Kumar Jauhari,O.P.Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajesh Singh Chauhan,J.

Sri O.P. Tiwari, learned counsel for the petitioners is reported to be ill, the case is adjourned for today.

List again.

Order Date :- 17.4.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Dr. Devendra Kumar Arora,J.]

 

 

 
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