Dr. Shitla Charan Dubey vs State Of U.P. Thru Prin.Secy. ...
2018 Latest Caselaw 35 ALL

Citation : 2018 Latest Caselaw 35 ALL
Judgement Date : 17 April, 2018

Allahabad High Court

Dr. Shitla Charan Dubey vs State Of U.P. Thru Prin.Secy. ... on 17 April, 2018

Bench: Devendra Kumar Arora, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 
Case :- SERVICE BENCH No. - 1306 of 2006
 
Petitioner :- Dr. Shitla Charan Dubey
 
Respondent :- State Of U.P. Thru Prin.Secy. Nagar Vikas & 2 Ors.
 
Counsel for Petitioner :- P.C. Agarwal,D.K.Srivastava,Rajesh Tiwari
 
Counsel for Respondent :- C.S.C.,Anand Swaroop Rai,R.K. Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case in the next cause list.

Order Date :- 17.4.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Dr. Devendra Kumar Arora,J.]

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