Har Saran Singh Gangwar & Others vs State Of ...
2018 Latest Caselaw 33 ALL

Citation : 2018 Latest Caselaw 33 ALL
Judgement Date : 17 April, 2018

Allahabad High Court

Har Saran Singh Gangwar & Others vs State Of ... on 17 April, 2018

Bench: Devendra Kumar Arora, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 
Case :- MISC. BENCH No. - 6869 of 2013
 
Petitioner :- Har Saran Singh Gangwar & Others
 
Respondent :- State Of U.P.Thr.Prin.Secy.Urban Development Lucknow & Ors.
 
Counsel for Petitioner :- Dr. R.S. Pande
 
Counsel for Respondent :- C.S.C.,Aakash Prasad,Shashi Prakash Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajesh Singh Chauhan,J.

Sri Akash Prasad, learned counsel for the respondents-Nagar Nigam Lucknow, is reported to be ill, the case is adjourned for today.

List in the next cause list.

Order Date :- 17.4.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Dr. Devendra Kumar Arora,J.]

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