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Dr. Alok Kumar Mishra And Ors. vs State Of U.P.Through Prin. Secy. ...
2018 Latest Caselaw 3 ALL

Citation : 2018 Latest Caselaw 3 ALL
Judgement Date : 16 April, 2018

Allahabad High Court
Dr. Alok Kumar Mishra And Ors. vs State Of U.P.Through Prin. Secy. ... on 16 April, 2018
Bench: Devendra Kumar Arora, Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 
Case :- SERVICE BENCH No. - 364 of 2011
 
Petitioner :- Dr. Alok Kumar Mishra And Ors.
 
Respondent :- State Of U.P.Through Prin. Secy. (Medical Education ) Govt.
 
Counsel for Petitioner :- P.K.Srivastava
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioners, list in the next cause list.

Order Date :- 16.4.2018

Suresh/

[Rajesh Singh Chauhan,J.]  [Dr. Devendra Kumar Arora,J.]

 

 

 
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