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Raj Bahadur Mishra & Anr. vs State Of Up Thru. Prin. Secy. & Ors.
2018 Latest Caselaw 291 ALL

Citation : 2018 Latest Caselaw 291 ALL
Judgement Date : 30 April, 2018

Allahabad High Court
Raj Bahadur Mishra & Anr. vs State Of Up Thru. Prin. Secy. & Ors. on 30 April, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 11897 of 2017
 
Petitioner :- Raj Bahadur Mishra & Anr.
 
Respondent :- State Of Up Thru. Prin. Secy. & Ors.
 
Counsel for Petitioner :- Tung Nath Tiwari,Lohitaksha Shukla
 
Counsel for Respondent :- C.S.C,I.M. Pandey
 

 
Hon'ble Rajesh Singh Chauhan,J.

List this case in the week commencing 07.05.2018 by disconnecting from Writ Petition No.5064 (S/S) of 2018.

Order Date :- 30.4.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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