Shishupal Singh And Others vs State Of U.P.
2018 Latest Caselaw 29 ALL

Citation : 2018 Latest Caselaw 29 ALL
Judgement Date : 17 April, 2018

Allahabad High Court

Shishupal Singh And Others vs State Of U.P. on 17 April, 2018

Bench: Shashi Kant Gupta, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 3401 of 2008
 

 
Appellant :- Shishupal Singh And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- G.C. Saxena,Adarsh Bhushan,Ajatshatru Pandey,G.S. Hajela,G.S.Chaturvedi,H.C.Misra,R.B. Saxena
 
Counsel for Respondent :- Govt.Advocate,D.N.Gupta,Onkar Singh,P.K.Gupta
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

List revised. None appears on behalf of the appellants.

In the interest of justice, the case is passed over for today.

List the matter on 24.4.2018 peremptorily.

It is made clear that in case learned counsel for the appellants do not appear in the matter, this Court has no option but to cancel the bail of the appellants.

Order Date :- 17.4.2018

Gss

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