Smt. Shakuntala Tiwari vs Allahabad Development Authority ...
2018 Latest Caselaw 289 ALL

Citation : 2018 Latest Caselaw 289 ALL
Judgement Date : 30 April, 2018

Allahabad High Court

Smt. Shakuntala Tiwari vs Allahabad Development Authority ... on 30 April, 2018

Bench: Ved Prakash Vaish




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SECOND APPEAL No. - 404 of 2018
 

 
Appellant :- Smt. Shakuntala Tiwari
 
Respondent :- Allahabad Development Authority And Another
 
Counsel for Appellant :- Virendra Kumar Jaiswal,Narendra Kumar Sharma
 

 
Hon'ble Ved Prakash Vaish,J.

List revised. Case called out.

None appeared on behalf of the appellant despite the fact that the matter has been called twice.

Accordingly, the appeal is dismissed in default.

(Ved Prakash Vaish, J.)

Order Date :- 30.4.2018

Vivek Kr.

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