Citation : 2018 Latest Caselaw 28 ALL
Judgement Date : 17 April, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- CRIMINAL APPEAL No. - 2722 of 2015 Appellant :- Ramesh Kisan Respondent :- State Of U.P. Counsel for Appellant :- Dr. Arun Srivastava Counsel for Respondent :- Govt.Advocate Hon'ble Shashi Kant Gupta,J.
Hon'ble Bachchoo Lal,J.
List revised. None appears on behalf of the appellant.
List the matter in due course.
Order Date :- 17.4.2018
Gss
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!