Jagdish Narain Tiwari vs State Of U.P.& 3 Ors.
2018 Latest Caselaw 276 ALL

Citation : 2018 Latest Caselaw 276 ALL
Judgement Date : 27 April, 2018

Allahabad High Court

Jagdish Narain Tiwari vs State Of U.P.& 3 Ors. on 27 April, 2018

Bench: Sudhir Agarwal, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 31708 of 2013
 

 
Petitioner :- Jagdish Narain Tiwari
 
Respondent :- State Of U.P.& 3 Ors.
 
Counsel for Petitioner :- Rajeev Misra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Bachchoo Lal,J.

1. Supplementary affidavit filed on behalf of petitioner is taken on record.

2. Learned Standing Counsel prays for and is granted ten days' time to file supplementary counter affidavit.

3. List thereafter.

Order Date :- 27.4.2018

Gss

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