Union Of India And 3 Others vs Kanhaiya Lal Tiwari And 6 Others
2018 Latest Caselaw 275 ALL

Citation : 2018 Latest Caselaw 275 ALL
Judgement Date : 27 April, 2018

Allahabad High Court

Union Of India And 3 Others vs Kanhaiya Lal Tiwari And 6 Others on 27 April, 2018

Bench: Sudhir Agarwal, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 39354 of 2014
 

 
Petitioner :- Union Of India And 3 Others
 
Respondent :- Kanhaiya Lal Tiwari And 6 Others
 
Counsel for Petitioner :- A.K. Gaur
 
Counsel for Respondent :- N.P. Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Bachchoo Lal,J.

It is stated that an S.L.P. converted into Civil Appeal No. 3110 of 2016, Union of India and others Vs. Kishan Lal Sharma having similar dispute is pending before the Hon'ble Supreme Court and an interim order has also been passed therein.

List the matter after three months.

Order Date :- 27.4.2018

Gss

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