Suresh Bahadur Singh & 13 Ors. vs Union Of India Through Secy. Civil ...
2018 Latest Caselaw 263 ALL

Citation : 2018 Latest Caselaw 263 ALL
Judgement Date : 26 April, 2018

Allahabad High Court

Suresh Bahadur Singh & 13 Ors. vs Union Of India Through Secy. Civil ... on 26 April, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 3193 of 2013
 
Petitioner :- Suresh Bahadur Singh & 13 Ors.
 
Respondent :- Union Of India Through Secy. Civil Aviation Deptt. New Delhi
 
Counsel for Petitioner :- Prabhu Ranjan Tripathi,Mrs. Sanju Tripathi
 
Counsel for Respondent :- A.S.G.,O.P.Srivastava
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioners, list/ put up on Monday i.e. 30.04.2018. He shall inform the counsel for the respondents in writing about the date so fixed.

Order Date :- 26.4.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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