Ramu Kharwar vs State Of U.P.
2018 Latest Caselaw 26 ALL

Citation : 2018 Latest Caselaw 26 ALL
Judgement Date : 17 April, 2018

Allahabad High Court

Ramu Kharwar vs State Of U.P. on 17 April, 2018

Bench: Shashi Kant Gupta, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 4872 of 2016
 

 
Appellant :- Ramu Kharwar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Bipin Kumar Tripathi,Manoj Kumar Maurya
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

As prayed by learned counsel for the appellant, list this matter in the next cause list.

Order Date :- 17.4.2018

Gss

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