Smt. Ranjana Saxena vs Union Of India Thru Secy.Central ...
2018 Latest Caselaw 252 ALL

Citation : 2018 Latest Caselaw 252 ALL
Judgement Date : 26 April, 2018

Allahabad High Court

Smt. Ranjana Saxena vs Union Of India Thru Secy.Central ... on 26 April, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 10839 of 2016
 
Petitioner :- Smt. Ranjana Saxena
 
Respondent :- Union Of India Thru Secy.Central Pollutiona Control & Ors.
 
Counsel for Petitioner :- Shashank Singh,Akhilesh Kumar,Atishay Jain,Gaurav Gupta,Krishna Mani Tripathi,Rakesh Kumar Nigam
 
Counsel for Respondent :- A.S.G.,Chandra Shekher Pandey
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case in the next cause list.

Order Date :- 26.4.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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