Smt. Lata Kumari vs State Of U.P. Thru. Prin. Secy. ...
2018 Latest Caselaw 251 ALL

Citation : 2018 Latest Caselaw 251 ALL
Judgement Date : 26 April, 2018

Allahabad High Court

Smt. Lata Kumari vs State Of U.P. Thru. Prin. Secy. ... on 26 April, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 21816 of 2017
 
Petitioner :- Smt. Lata Kumari
 
Respondent :- State Of U.P. Thru. Prin. Secy. Deptt. Of Secondary Educatio
 
Counsel for Petitioner :- Km. Vishwa Mohini,Vimal Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

List in the next cause list.

Interim order, if any, to continue till the next date of listing.

Order Date :- 26.4.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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