Alok Kumar Gupta vs State Of U.P.
2018 Latest Caselaw 25 ALL

Citation : 2018 Latest Caselaw 25 ALL
Judgement Date : 17 April, 2018

Allahabad High Court

Alok Kumar Gupta vs State Of U.P. on 17 April, 2018

Bench: Shashi Kant Gupta, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 3995 of 2016
 

 
Appellant :- Alok Kumar Gupta
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sumit Kumar Srivastava,Bansh Narain Rai
 
Counsel for Respondent :- G.A.,Dinesh Kumar Yadav
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

In view of the earlier order dated 5.10.2017 passed by this Court, list the matter after 5.10.2018.

Order Date :- 17.4.2018

Gss

Download the LatestLaws.com Mobile App