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Sadanand Dwivedi vs State Of U.P. Thru. Secy. ...
2018 Latest Caselaw 242 ALL

Citation : 2018 Latest Caselaw 242 ALL
Judgement Date : 26 April, 2018

Allahabad High Court
Sadanand Dwivedi vs State Of U.P. Thru. Secy. ... on 26 April, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 12004 of 2018
 
Petitioner :- Sadanand Dwivedi
 
Respondent :- State Of U.P. Thru. Secy. Secondary Edu. And Ors.
 
Counsel for Petitioner :- Akhilesh Pratap Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list/ put up this case on 30.04.2018 as fresh.

Order Date :- 26.4.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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