Kripal vs State Of U.P.
2018 Latest Caselaw 24 ALL

Citation : 2018 Latest Caselaw 24 ALL
Judgement Date : 17 April, 2018

Allahabad High Court

Kripal vs State Of U.P. on 17 April, 2018

Bench: Shashi Kant Gupta, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 2070 of 2016
 

 
Appellant :- Kripal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ishwar Chandra Tyagi,Nirvikar Gupta
 
Counsel for Respondent :- G.A.,V.S. Rajpoot
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

As prayed by learned counsel for the appellant, list the matter on 10.5.2018 to enable the learned A.G.A. to ascertain whether the order dated 28.9.2017 passed by District Judge, Court No. 3, Bulandshahar, whereby the appellant has been declared juvenile, is under challenge or not before this Court.

Order Date :- 17.4.2018

Gss

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