C/M Ram Dulari Kashi Prasad Inter ... vs State Of U.P. Thru Addl.Chief ...
2018 Latest Caselaw 237 ALL

Citation : 2018 Latest Caselaw 237 ALL
Judgement Date : 26 April, 2018

Allahabad High Court

C/M Ram Dulari Kashi Prasad Inter ... vs State Of U.P. Thru Addl.Chief ... on 26 April, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 5465 of 2018
 
Petitioner :- C/M Ram Dulari Kashi Prasad Inter College Mall Thru Manager
 
Respondent :- State Of U.P. Thru Addl.Chief Secy.Secondary Edu.Lko. & Ors.
 
Counsel for Petitioner :- Pramendra Kumar Singh
 
Counsel for Respondent :- C.S.C.,Shree Prakash Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

As prayed, list in the next cause list as fresh.

Order Date :- 26.4.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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