Manoj Kumar vs State Of ...
2018 Latest Caselaw 236 ALL

Citation : 2018 Latest Caselaw 236 ALL
Judgement Date : 26 April, 2018

Allahabad High Court

Manoj Kumar vs State Of ... on 26 April, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 9477 of 2018
 
Petitioner :- Manoj Kumar
 
Respondent :- State Of U.P.Thru.Secy.Secondary Education Lucknow & Ors.
 
Counsel for Petitioner :- Kuldeepak Nag (K.D.Nag)
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

List this case on 03.05.2018 to enable the learned counsel for the State-respondents to seek complete instructions in the matter in terms of order dated 04.04.2018. If the instructions are not received by the next date of listing, the interim relief application of the petitioner would be disposed of on the said date.

Order Date :- 26.4.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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