Rahul Gautam And Another vs State Of U.P. Thru. Prin. Secy. ...
2018 Latest Caselaw 222 ALL

Citation : 2018 Latest Caselaw 222 ALL
Judgement Date : 25 April, 2018

Allahabad High Court

Rahul Gautam And Another vs State Of U.P. Thru. Prin. Secy. ... on 25 April, 2018

Bench: Devendra Kumar Upadhyaya, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. BENCH No. - 26632 of 2017
 

 
Petitioner :- Rahul Gautam And Another
 
Respondent :- State Of U.P. Thru. Prin. Secy. Home And Others
 
Counsel for Petitioner :- Rajendra Prasad
 
Counsel for Respondent :- Govt. Advocate,Ajit Singh,Mahmood Alam,R.C.Rastogi,S.K.Sharma
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

Hon'ble Rajnish Kumar,J.

Put up tomorrow, i.e. 26.04.2018.

Order Date :- 25.4.2018

psd

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