Ram Bujharat Tiwari And Ors. vs State Of U.P. Thru Prin. Secy. Home ...
2018 Latest Caselaw 216 ALL

Citation : 2018 Latest Caselaw 216 ALL
Judgement Date : 25 April, 2018

Allahabad High Court

Ram Bujharat Tiwari And Ors. vs State Of U.P. Thru Prin. Secy. Home ... on 25 April, 2018

Bench: Devendra Kumar Upadhyaya, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. BENCH No. - 11070 of 2018
 

 
Petitioner :- Ram Bujharat Tiwari And Ors.
 
Respondent :- State Of U.P. Thru Prin. Secy. Home And Ors.
 
Counsel for Petitioner :- Naveen Kumar Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

Hon'ble Rajnish Kumar,J.

List this case on 30.04.2018.

Interim order shall continue to operate till the next date of listing.

Order Date :- 25.4.2018

psd

Download the LatestLaws.com Mobile App